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Punjab and Haryana HC Grants Relief to Temporary Govt. Lecturers - (13 Jun 2016)

Punjab and Haryana HC has held that temporary lecturers are entitled for minimum pay and perks as per the guidelines of the University Grant Commission (UGC) and also for salary during the period of vacations in the institutions.

Tags : PUNJAB AND HARYANA HC   UNIVERSITY GRANT COMMISSION   TEMPORARY LECTURERS  

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