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Raj. HC: ‘Zero Tolerance Policy’ Called Against Unqualified Proxy Teachers in Govt. Schools - (02 Aug 2024)

EDUCATION

Rajasthan High Court has directed Rajasthan Government to launch a campaign of zero tolerance policy against proxy teachers being illegally appointed by government employed teachers. Interim directions with regard to implementation of the policy have been issued.

Tags : RAJASTHAN HIGH COURT   ZERO TOLERANCE POLICY   PROXY TEACHERS  

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