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SC: Flip-Flops Like the Ones in NEET-UG Should be Avoided by NTA - (02 Aug 2024)

EDUCATION

Supreme Court has stated that NTA must now avoid the flip flops which it has made in NEET-UG exam. These flip-flops in the NTA do not serve the interest of the students.

Tags : SUPREME COURT   NEET-UG   NTA  

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