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Ker. HC: Decision to Make 25 Saturdays Working in Academic Year, Quashed - (02 Aug 2024)

EDUCATION

Kerala High Court while quashing the decision of Director of General Education for making 25 Saturdays working in an academic year, has observed that the decision of having a six day working week was taken without due consideration to mental health of students.

Tags : KERALA HIGH COURT   ACADEMIC YEAR   25 SATURDAYS  

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