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Del. HC: SCRB & NIC Directed to Finalize Technical Solution to Sync ICJS System With Police Database - (01 Aug 2024)

CYBER LAWS

Delhi High Court has directed State Crime Record Bureau (SCRB) and National Informatics Centre (NIC) to finalize the technical solution to sync the Inter-operable Criminal Justice System (ICJS) system with the criminal database of the Police.

Tags : DELHI HIGH COURT   CRIME RECORD BUREAU   CRIMINAL JUSTICE SYSTEM  

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