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Bombay High Court Quashes Rape Case Against 73 Year Old Man - (01 Aug 2024)

CRIMINAL

Bom. HC has quashed a rape case against a 73-year-old man for allegedly raping victim for 31 years. Court stated that FIR clearly indicates consensual relationship. The parties were indulging in sexual relationship for 31 years & complainant never said a word about her objection to the relationship.

Tags : BOMBAY HIGH COURT   CONSENSUAL RELATIONSHIP   RAPE CASE  

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