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Delhi High Court: Delhi Government Slammed for Freebie Policies - (01 Aug 2024)

CIVIL

Del HC while hearing a PIL for constitution of a Committee to probe the death of three civil services aspirants, slammed Delhi Govt. for their freebie policies and stated that because of this culture, government does not have any money to work on infrastructure especially the city’s drainage system.

Tags : DELHI HIGH COURT   DELHI GOVERNMENT   FREEBIE POLICIES  

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