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SC: Directions Issued for Better Administration of Gokarna Temple Committee - (01 Aug 2024)

ADMINISTRATIVE

Supreme Court has issued directions for better administration of the oversight committee of the Gokarna -Mahabaleshwar temple that is headed by Retired Justice BN Srikrishna.

Tags : SUPREME COURT   GOKARNA TEMPLE COMMITTEE   JUSTICE BN SRIKRISHNA  

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