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Kerala HC: Directions Issued to Ensure Safety of Pilgrims During Karkidakavavu Festival - (31 Jul 2024)

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Kerala High Court has issued directions to the police and district authorities to ensure safety of pilgrims during the Balitharpanam and Karkidakavavu rituals conducted during Karkidakavavu festival.

Tags : KERALA HIGH COURT   BALITHARPANAM   KARKIDAKAVAVU FESTIVAL  

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