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Bom. HC: Proactive Measures Required to Curb Menace of Illegal Hawkers - (31 Jul 2024)

CIVIL

Bombay High Court while asking the Maharashtra Government to take proactive measures to overcome the problem of illegal hawkers, has observed that no one must 'suffer' be it citizens, authorised hawkers or even unauthorised hawkers.

Tags : BOMBAY HIGH COURT   ILLEGAL HAWKERS   MAHARASHTRA GOVERNMENT  

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