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SC: Centre Directed to fix Anomalies in Pension Payable Under One Rank One Pension Scheme - (31 Jul 2024)

SERVICE

SC has directed Central Government to fix irregularity that are related to pensions payable to regular captains on implementation of One Rank One Pension Scheme and stated that in case decision is not taken, appropriate orders with regard to enhancement of pension for regular captain will be passed.

Tags : SUPREME COURT   OROP   REGULAR CAPTAINS  

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