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Telangana HC: Right of Shia Women to Conduct Prayers in Ibadat Khana, Upheld - (30 Jul 2024)

CONSTITUTION

Telangana High Court has held that women belonging to the Akbhari Sect of Shia Muslims have a right to conduct religious activities in the Ibadat Khana located in Darulshifa, Hyderabad.

Tags : TELANGANA HIGH COURT   IBADAT KHANA   SHIA WOMEN  

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