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Del. HC: Baba Ramdev Directed to Remove Statements Blaming Allopathy for Deaths in Covid-19 - (30 Jul 2024)

CIVIL

Delhi High Court has directed Baba Ramdev and Acharya Balakrishna to remove statements made by them from social media platforms, internet and all websites, claiming that allopathy was responsible for causing deaths of people during Covid-19.

Tags : DELHI HIGH COURT   BABA RAMDEV   ALLOPATHY  

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