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Gujarat High Court: Wife Allowed to Become Guardian & Manager of Husband in Coma - (26 Jul 2024)

PROPERTY

Gujarat High Court has allowed a woman to become guardian of her husband who is in a state of coma and has also allowed her to be the manager of the movable and immovable properties belonging to the husband.

Tags : GUJARAT HIGH COURT   GUARDIAN   IMMOVABLE PROPERTIES  

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