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Supreme Court: NGT to Ensure Lawful Grant of Environmental Clearence - (26 Jul 2024)

ENVIRONMENT

SC while setting aside NGT's order allowing establishment of a Common Biomedical Waste Treatment Facility, has observed that it is NGT’s duty to satisfy itself that all conditions for grant of environment clearance are complied with and to ensure that environment clearance is lawfully granted.

Tags : SUPREME COURT   NATIONAL GREEN TRIBUNAL   ENVIRONMENT CLEARANCE  

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