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Raj. HC: Can’t Challenge Successful Transfer Petition Before DC by Filing Another Transfer Petition - (25 Jul 2024)

CIVIL

Rajasthan High Court has held that a successful transfer petition under Section 24, Code of Civil Procedure, 1908 cannot be challenged by filing another transfer petition before the High Court under Section 24 of Code of Civil Procedure, 1908.

Tags : RAJASTHAN HIGH COURT   TRANSFER PETITION   S. 24 OF CPC  

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