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Kerala High Court: Publication of Justice Hema Commission Report, Stayed - (25 Jul 2024)

CIVIL

Kerala High Court has passed an interim order staying the publication of Justice Hema Commission Report as was directed by the State Information Commissioner. The committee for the report was established to study and suggest solutions for issues faced by women in the film industry.

Tags : KERALA HIGH COURT   STATE INFORMATION COMMISSIONER   FILM INDUSTRY  

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