Manipur HC: State Establishments Must Record Transgender Person’s New Name & Gender in Documents  ||  Delhi HC: Failure to Frame Counter Claim Despite Pleadings is Patently Illegal  ||  Mumbai Commission Holds Reliance Retail Liable for Defective AC Replacement Failure  ||  SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs  ||  SC Reprimands Bihar IPS Officer for Affidavit Supporting Murder Convict  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  Supreme Court Orders Haridwar Collector Inquiry into Maa Chandi Devi Trust  ||  SC Recommends Statutory Appeal Against DJ’s Compensation Orders  ||  SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting    

Supreme Court Dismisses Plea to Include Tribunals in National Judicial Data Grid - (25 Jul 2024)

CIVIL

Supreme Court dismissed a plea seeking inclusion of tribunals in national judicial data grid on the ground that national judicial data grid is a part of E-Courts project and only covers the functioning of the Courts.

Tags : SUPREME COURT   NJDG   TRIBUNALS   E-COURTS PROJECT  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved