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Supreme Court: NIC Officials Directed to Meet NCDRC President to Resolve E-Filing Issues - (24 Jul 2024)

CIVIL

Supreme Court while hearing a petition on E-filing facilities at the NCDRC and State Commissions, has directed the National Informatics Centre (NIC) to interact with the NCDRC President, and a Supreme Court member to resolve the complexities arising in the E-Filing Systems.

Tags : SUPREME COURT   NATIONAL INFORMATICS CENTRE   E-FILING ISSUES  

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