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SC: Split Verdict Delivered in Challenge to Approval for Genetically Modified Mustard Cultivation - (23 Jul 2024)

CIVIL

Supreme Court has delivered split verdict on petitions challenging Centre’s approval on release of genetically modified mustard. While Justice BV Nagarathna quashed the approval, Justice Sanjay Karol upheld the same.

Tags : SUPREME COURT   MUSTARD CULTIVATION   SPLIT VERDICT  

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