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SC: UP & Utt. Govt.’s Direction to Shop Owners on Kanwar Route to Display Owner & Staff Name, Stayed - (23 Jul 2024)

CIVIL

Supreme Court has stayed the direction passed by Uttar Pradesh and Uttarakhand Government directing the food sellers along the Kanwar Yatra route to display the names/identities of owners and also the employees deployed in the respective establishments.

Tags : SUPREME COURT   KANWAR YATRA   IDENTITIES OF OWNERS  

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