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SC: Plea Seeking Permission to Political Leaders to Campaign through Virtual Mode, Dismissed - (23 Jul 2024)

ELECTION

Supreme Court has dismissed a Special Leave Petition (SLP) that sought direction against Election Commission of India to ensure that political leaders who are arrested should be allowed to campaign through virtual mode and remarked that petition was filed with malafide intentions.

Tags : SUPREME COURT   SPECIAL LEAVE PETITION   VIRTUAL MODE  

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