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Del. HC: DDA Criticized for Not Taking Measures for Beautification of District Park - (22 Jul 2024)

ENVIRONMENT

Delhi High Court while criticizing Delhi Development Authority (DDA) for not taking beneficial measures for beautification of District Park, has observed that unhesitatingly, it is manifest that DDA does not know what to do with this site in question.

Tags : DELHI HIGH COURT   DELHI DEVELOPMENT AUTHORITY   DISTRICT PARK  

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