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SC: Necessary to Create Machinery to Verify Felling of Trees According to Court’s Direction - (22 Jul 2024)

ENVIRONMENT

Supreme Court has observed that it is necessary to create machinery which will verify whether the work of felling trees is actually carried out in terms of directions issued by this Court and whether other conditions such as compensatory afforestation, etc. are being complied with.

Tags : SUPREME COURT   FELLING TREES   COMPENSATORY AFFORESTATION  

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