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Guj. HC: Asking Unknown Woman her Name, Address Doesn’t Constitute Sexual Harassment - (19 Jul 2024)

CRIMINAL

Gujarat High Court has observed that the act on the part of a man to ask name, address etc., of an unknown lady can be said to be an inappropriate act, but the same would not amount to sexual harassment.

Tags : GUJARAT HIGH COURT   SEXUAL HARASSMENT   UNKNOWN LADY  

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