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Kerala HC: BNSS to be Applicable in all Criminal Appeals after 1st July, 2024 - (19 Jul 2024)

CRIMINAL

Kerala High Court while issuing guidelines to determine the applicability of Bharatiya Nagarik Suraksha Sanhita, 2023 (BNSS), has observed that an appeal filed on or after 01.07.2024 shall be governed by BNSS, 2023.

Tags : KERALA HIGH COURT   BNSS   CRIMINAL APPEALS  

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