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Tel. HC: Accreditation to Working Journalists to be Granted on Fair and Reasonable Criteria - (17 Jul 2024)

MEDIA AND COMMUNICATION

Telangana High Court while addressing issues of media accreditation on language based criteria, has observed that if the State Government decides to accord benefit of a welfare scheme, namely, Accreditation, to the working journalists, it has to be granted on fair, rational and reasonable criteria.

Tags : TELANGANA HIGH COURT   MEDIA ACCREDITATION   LANGUAGE BASED CRITERIA  

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