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WB Chief Minister Mamta Banerjee Restrained from Making Defamatory Statements against WB Governor - (17 Jul 2024)

CIVIL

Calcutta High Court, in a defamation suit by WB Governor CV Ananda Bose, has restrained West Bengal Chief Minister Mamta Banerjee from making any defamatory statements against him. The Court stated that if such an order is not passed it would cause irreparable loss and injury to the governor.

Tags : CALCUTTA HIGH COURT   WB GOVERNOR   DEFAMATORY STATEMENTS  

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