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Centre Issues Notification Regarding Reference to Replacements of IPC, CrPC, IEA - (17 Jul 2024)

CRIMINAL

Central Government has issued a notification stating that where any reference of IPC, 1860 or CrPC, 1973 or IEA, 1872 is made in any Act, Ordinance, Regulation under Article 240 of Constitution, President’s Order, such reference shall respectively be read as reference of BNS, BNSS, or BSA, 2023.

Tags : CENTRAL GOVERNMENT   REPLACEMENTS   ORDINANCE  

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