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NCLT: Insolvency Plea by BCCI against Byju’s Admitted - (16 Jul 2024)

INSOLVENCY

National Company Law Tribunal (NCLT) has admitted an insolvency plea filed by BCCI against ed-tech firm Byju’s over default on debt due to BCCI with regard to Indian cricket team's jersey sponsorship deals.

Tags : NCLT   INSOLVENCY   BYJU’S   BCCI  

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