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SC Strikes Down Resolution Merging One Community in Backward Class to another Community of SC List - (16 Jul 2024)

CONSTITUTION

Supreme Court has struck down resolution issued by Bihar Government in the year 2015 that merged one community in the backward class by the name “Tanti-Tantwa” with another community in the Scheduled Caste list.

Tags : SUPREME COURT   BIHAR GOVERNMENT   TANTI-TANTWA   SCHEDULED CASTE LIST  

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