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Karnataka HC: State Directed to Sensitise Police Officers to Register FIR Under BNS and Not IPC - (15 Jul 2024)

CIVIL

Karnataka High Court has directed the State Government to sensitise all police stations to register crimes under Bharatiya Nyaya Sanhita, 2023, and not under Indian Penal Code, 1860.

Tags : KARNATAKA HIGH COURT   POLICE OFFICERS   BHARATIYA NYAYA SANHITA   INDIAN PENAL CODE  

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