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Bombay HC Orders State to Set Up Full-Time Advisory Panel to Curb Dowry Cases - (13 Jun 2016)

Bombay High Court, while addressing PILs filed by Priscilla Samuel and Mahrukh Edenwala, has ordered State Government to set up an advisory board with full-time officials to curb number of dowry cases.

Tags : BOMBAY HIGH COURT  DOWRY CASES  

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