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SC: For Smooth Functioning of CIC, Commissioner has Power to Form Benches & Frame Regulations - (15 Jul 2024)

RIGHT TO INFORMATION

SC has held that Chief Information Commissioner has comprehensive authority to oversee & direct functioning of CIC and is allowed to implement measures that ensure smooth & efficient functioning of Commission, including formation of benches of Commission, making decisions for effective operation.

Tags : SUPREME COURT   CHIEF INFORMATION COMMISSIONER   FRAME REGULATIONS  

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