Allahabad High Court Makes History by Delivering Judgement in Three Languages - (12 Jul 2024)
CIVIL
Allahabad High Court has created history by becoming the very first High Court to deliver its judgement in English, Hindi and Sanskrit in a matter related to the maintainability of Section 482 Code of Criminal Procedure, 1973(CrPC) petition.
Tags : ALLAHABAD HIGH COURT S. 482 OF CRPC THREE LANGUAGES
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