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Del. HC: NCLAT Requested to Examine Viability of Recording of Proceedings Before NCLT, NCLAT - (11 Jul 2024)

CIVIL

Delhi High Court has requested the National Company Law Appellate Tribunal (NCLAT) to examine the viability of recording of proceedings of NCLT and NCLAT across the country.

Tags : DELHI HIGH COURT   NCLT   NCLAT   RECORDING OF PROCEEDINGS  

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