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Delhi High Court: Investigation Must Commence Immediately in Missing Children Cases - (11 Jul 2024)

CRIMINAL

Delhi High Court has held that in missing children cases it is extremely important that immediate investigation and inquiries be conducted by the police/investigating agencies without waiting for 24 hours under the presumption that the person/child may return home.

Tags : DELHI HIGH COURT   MISSING CHILDREN CASES   24 HOURS  

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