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Del. HC: Contempt Proceedings Initiated Against SpiceJet for Failing to Return Aircraft & Engines - (11 Jul 2024)

CONTEMPT OF COURT

Delhi High Court has initiated contempt proceedings against SpiceJet for failing to hand over two Boeing aircrafts and three engines to TWC Aviation which was to be done in compliance with the order of the Court.

Tags : DELHI HIGH COURT   SPICEJET   CONTEMPT PROCEEDINGS   TWC AVIATION  

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