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Rajya Sabha Polls: Supreme Court Declines To Hear BJP Lawmaker's Plea To Vote - (10 Jun 2016)

Supreme Court has declined to hear a plea by a BJP legislator in Madhya Pradesh assembly seeking clarification that he can vote in the biennial election to the Rajya Sabha. The legislator named Rajendra Meshram was elected to the Madhya Pradesh assembly from Devsar however his election was set aside by the High Court for not complying with the provision of the Representation of People Act as he failed to file a certified copy of the voters list.

Tags : SUPREME COURT   RAJYA SABHA   BJP  

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