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Delhi High Court: BNSS Heralds a Transformative Era in Criminal Justice - (11 Jul 2024)

CRIMINAL

Del. HC while hearing a bail application, has held that BNSS, with its emphasis on technological integration, heralds a transformative era in criminal justice, promoting a system that is not only transparent and accountable but also fundamentally aligned with the principles of fairness and justice.

Tags : DELHI HIGH COURT   BNSS   TRANSFORMATIVE ERA   CRIMINAL JUSTICE  

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