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Del. HC: Authorities to Ensure Publicity of Child Helpline No. Dealing With Child Begging - (10 Jul 2024)

CIVIL

Delhi High Court has directed the Delhi Government and Delhi Police to ensure publicity to child helpline number 1098 which deals with the issues of child begging in the national capital.

Tags : DELHI HIGH COURT   CHILD BEGGING   CHILD HELPLINE NUMBER  

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