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Supreme Court: People Don’t Purchase High-End Luxurious Cars to Suffer Discomfort - (10 Jul 2024)

CONSUMER

SC while granting relief to two companies who purchased cars from Mercedes-Benz, has observed that people do not purchase high-end luxurious cars to suffer discomfort more particularly when they buy vehicle keeping utmost faith in supplier who promotes such cars as finest & safest automobile.

Tags : SUPREME COURT   MERCEDES-BENZ   SAFEST AUTOMOBILE  

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