SC: Age Relaxation to Shiksha Karmis in Recruitment to Post of Prabodhak in Rajasthan, Upheld - (09 Jul 2024)
SERVICE
Supreme Court has upheld the provision of age relaxation that has been provided for Shiksha Karmis and other government educational project employed candidates for direct recruitment under the Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.
Tags : SUPREME COURT SHIKSHA KARMIS AGE RELAXATION
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