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Ker. HC: Koothu and Koodiyattam are Religious Ceremonies, Can’t be Altered Without Tantris Consent - (09 Jul 2024)

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Kerala High Court has held that the performance of 'Koothu' and 'Koodiyattam' is a religious and ritual ceremony and the suggestion that its performance as a devotion to the Deity can be done throughout the year, is a matter to be decided by the Tantris.

Tags : KERALA HIGH COURT   RELIGIOUS CEREMONIES   KOOTHU   KOODIYATTAM  

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