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Delhi HC Stays CIC Order to Disclose IB Report on Whistle-blower - (09 Jun 2016)

Delhi High Court has stayed Chief Information Commission (CIC) order directing the Intelligence Bureau (IB) to make public its report on alleged harassment of whistle-blower IFoS officer Sanjiv Chaturvedi.

Tags : DELHI HIGH COURT   CHIEF INFORMATION COMMISSION   SANJIV CHATURVEDI  

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