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All. HC: Extension of Benefits of Schemes for SC, STs/OBCs to BPL Card Holders is a Matter of Policy - (08 Jul 2024)

CIVIL

All. HC while disposing a PIL seeking extension of benefits of Schemes meant for SC, ST, OBC and Minorities to BPL, has observed that issues raised fall in the domain of Executive/ Legislature as they involve policy matters having far-reaching consequences and the same should be raised before them.

Tags : ALLAHABAD HIGH COURT   PUBLIC INTEREST LITIGATION   POLICY MATTERS  

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