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MTP Cases: Expert Opinion Must be Given by Medical Professional Without Fearing Legal Repercussions - (08 Jul 2024)

LAW OF MEDICINE

Delhi High Court has observed that medical professionals must give their expert opinion without the fear of legal repercussions in matters where legal termination of pregnancy is sought.

Tags : DELHI HIGH COURT   EXPERT OPINION   TERMINATION OF PREGNANCY   MEDICAL PROFESSIONALS  

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