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Telangana High Court: 12-Year-Old Rape Victim Allowed to Terminate 26 Weeks Pregnancy - (08 Jul 2024)

LAW OF MEDICINE

Telangana High Court has allowed a twelve-year-old rape victim to terminate twenty-six weeks pregnancy on the ground that if the victim is forced to continue pregnancy against her wish, she would be subjected to mental trauma and social stigma.

Tags : TELANGANA HIGH COURT   RAPE VICTIM   26 WEEKS PREGNANCY  

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