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Bom. HC: Student Who Missed HSC Improvement Exam Due to Depression, Allowed to Re-Take Exams - (08 Jul 2024)

EDUCATION

Bombay High Court, in the interest of justice, has allowed a student to re-take the Higher Secondary Certificate (HSC) improvement exam. The student could not take the exam earlier due to depression and Internet Gaming Disorder.

Tags : BOMBAY HIGH COURT   HIGHER SECONDARY CERTIFICATE   INTERNET GAMING DISORDER  

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