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Ponty Chadha Shootout Case: SC Refuses to Hear Bail Plea of Sukhdev Singh Namdhari - (09 Jun 2016)

Supreme Court has declined to entertain the bail plea of Sukhdev Singh Namdhari, accused in a 2012 shootout that killed liquor baron Ponty Chadha and his brother Hardeep, saying charges against him were "grave".

Tags : SUPREME COURT   SUKHDEV SINGH NAMDHARI   PONTY CHADHA   HARDEEP   PONTY CHADHA SHOOTOUT CASE  

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